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State of Maharashtra - Section

Section 133 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

133. Disqualifications for appointment.

- No person shall be appointed to any posts in the University Service to which these Statutes apply,-
(a)unless he is -
(i)a citizen of India, or
(ii)a subject of Sikkim; or
(iii)a subject of Nepal; or
(iv)a subject, of Bhutan; or
(v)a person of Indian origin who has migrated from Pakistan, Burma, Ceylon (Sri Lanka), East African countries of Kenya, Uganda and United Republic of Tanzania, with the intention to settle permanently in India; or
(vi)a Tibetan refugee who came over to India before 1st January, 1962 with the intention to settle permanently in India :
Provided a person belonging to any of the categories (iii), (iv), (v) and (vi) of this Statute shall be a person in whose favour a certificate of eligibility has been given by the State Government and further if he belongs to category (v) of this Statute the certificate of eligibility shall be valid only for a period of one year from the date of the appointment beyond which he can be retained in service only if he has become a citizen of India:Provided further that, a person in whose case a certificate of eligibility is necessary may be admitted to an examination or interview, or both conducted by the State Government under sub-section (1) of section 58 or any other recruiting authority and may also be appointed without such a certificate for a period not exceeding six months subject to the production of necessary certificate from the Government of India; or
(b)if he was dismissed for misconduct from the services of any Agricultural University, State or Central Government undertaking, any other local authority. Government or such other public body ;
(c)if he was convicted of an offence which involved moral turpitude; or
(d)if he has more than one wife living and in the case of a female candidate if she has married to a person having already a wife, living; or
(e)if he has not attained the age of 18 years on the last date for submission of an application for such a post.