Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Kerala - Subsection

Section 16(l) in Kerala Agricultural University Act, 1971

(l)To consider the financial estimates of the University and submit them to the General Council in accession with the provisions of the Statutes made in this behalf.