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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9A(2) in Andhra Pradesh Municipal Corporations Act, 1994

(2)The ex-officio Members other than the ex-officio members specified in clause (v) of Section 5 shall be entitled to participate in the meeting convened for the election of the Deputy Mayor.