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State of Rajasthan - Section

Section 31 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016

31. Powers to Remove Difficulties.

- If any difficulty arises in giving effect to or implementation of any of the provisions of these Regulations, the Commission may by general or special order, direct the State Transmission Utility, State Load Dispatch Centre, Licensees and the Open Access Customers to take such action as may be deemed appropriate by the Commission for removal of the difficulties.