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[Cites 0, Cited by 0] [Section 99(3)] [Section 99] [Entire Act]

State of Odisha - Subsection

Section 99(3)(b) in The Orissa Local Fund Service (Pension) Rules, 1980

(b)Where the deceased employee is survived only by child or children the guardian of such child or children may submit a claim in Form L-1 to the Executive Officer concerned :