Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 169] [Entire Act] Union of India - Subsection Section 169(10) in The Petroleum Rules, 2002 (10)All drains shall be fitted with fire traps/water seals at suitable points to prevent the passage of flame.
