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Supreme Court - Daily Orders

Deewan Singh vs Rajendra Prasad Ardevi on 7 May, 2018

Bench: Ranjan Gogoi, R. Banumathi, Navin Sinha

                                        IN THE SUPREME COURT OF INDIA
                                        CIVIL APPELLATE JURISDICTION

                             MISCELLANEOUS APPLICATION NOS.441-444 OF 2017
                                                   IN
                                INTERLOCUTORY APPLICATION NO. 65057/2017
                                                  WITH
                               INTERLOCUTORY APPLICATION NO. 65075 /2017
                                                   IN
                                    CIVIL APPEAL NOS. 4092-4095/2007


                         DEEWAN SINGH & ORS.                                  APPLICANT(S)/
                                                                              APPELLANT(S)

                                                         VERSUS

                         RAJENDRA PRASAD ARDEVI & ORS.                        RESPONDENT(S)


                                                     O R D E R

Learned counsel for the applicant(s)/appellant(s), on instructions, seeks permission of this Court to withdraw the present applications with liberty to take appropriate steps in accordance with law.

Permission is granted. Miscellaneous applications are accordingly disposed of.

....................,J.

(RANJAN GOGOI) ....................,J.

(R. BANUMATHI) Signature Not Verified Digitally signed by ....................,J NEETU KHAJURIA Date: 2018.05.08 16:04:26 IST (NAVIN SINHA) Reason:

NEW DELHI MAY 07, 2018 ITEM NO.4 COURT NO.3 SECTION XV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS MISCELLANEOUS APPLICATION NOS.441-444 OF 2017 IN INTERLOCUTORY APPLICATION NO. 65057/2017 WITH INTERLOCUTORY APPLICATION NO. 65075 /2017 IN CIVIL APPEAL NOS. 4092-4095/2007 DEEWAN SINGH & ORS. Applicant/ Appellant(s) VERSUS RAJENDRA PRASAD ARDEVI & ORS. Respondent(s) (FOR ADMISSION and IA No.65057/2017-CLARIFICATION/DIRECTION and IA No.65075/2017-APPROPRIATE ORDERS/DIRECTIONS ) Date : 07-05-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MRS. JUSTICE R. BANUMATHI HON'BLE MR. JUSTICE NAVIN SINHA For Parties Mr. Dushyant A. Dave, Sr. Adv.
Mr. Ashok Kumar Jain, Adv. Mr. Ravindra Bana, AOR Mr. Abhishek Baid, Adv. Mr. Anup Jain, Adv.
Mr. Manoj Goel, Adv.
Mr. Abhinav Jain, Adv.
Ms. Abha R. Sharma, Adv.
Mr. P.K. Manohar, AOR UPON hearing the counsel the Court made the following O R D E R Miscellaneous applications are accordingly disposed of in terms of the signed order.
(NEETU KHAJURIA) (ASHA SONI) COURT MASTER BRANCH OFFICER (Signed order is placed on the file.)