Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 18 in Code of Comunidades of 1961 18. Exercise disciplinary power in terms of law and impose the penalties established in No. 1 to 3 of article 354 of the Overseas Civil Services Statutes (E.F.U.);
