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[Cites 0, Cited by 0] [Section 13A(2)] [Section 13A] [Entire Act]

State of Rajasthan - Subsection

Section 13A(2)(ii) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(ii)[ The contents of notice shall be made widely known in the locality, in which land proposed to be sold by special allotment is situated,- [Substituted by Rajasthan Notification No. G.S.R. 46, dated 8.8.2012 (w.e.f 8.8.1975).]