Supreme Court - Daily Orders
Priyanka Vikram Apte vs Vikram Vaman Apte on 21 January, 2020
Bench: L. Nageswara Rao, Deepak Gupta
ITEM NO.16 COURT NO.11 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s).2165/2019
PRIYANKA VIKRAM APTE Petitioner(s)
VERSUS
VIKRAM VAMAN APTE Respondent(s)
(STAY APPLICATION, IA No. 190642/2019 - APPROPRIATE ORDERS/
DIRECTIONS)
Date : 21-01-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. D.N.Ray,Adv.
Mr. Sanjeev thaker,adv.
Mr. Lokesh Kumar Choudhary,Adv.
Mr. Dillip Kumar Nayak,Adv.
Ms. Disha Ray,Adv.
Mrs.Sumita Ray, AOR
For Respondent(s) Mr. Mahesh Agarwal,Adv.
Mr. Shubham Kulshreshtha,Adv.
Mr. E.C.Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
After hearing the learned counsel for the parties, we are of the view that the matter can be settled through Mediation. The parties are directed to appear before the Gujarat High Court Mediation Centre on 07.02.2020.
Gujarat High Court Mediation Centre is directed to send the Report of the Mediation after the completion of process.
List the matter after receipt of the report.
Signature Not Verified Digitally signed by BALA PARVATHI Date: 2020.01.22 16:52:23 IST Reason: (B.Parvathi) (Anand Prakash)
Court Master Court Master