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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)Any alteration which exceeds the maximum permissible FAR, covered area, height and reduces the minimum required parking space and the public utility services which amounts to deviation, shall not be permissible.