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[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Telangana - Subsection

Section 27(2)(a) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(a)record on the counterfoil of the ballot paper, the number of the elector as entered in the marked copy of the electoral roll;