Section 25 in Joint Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2019
25. Taxes and Duties.
- 25.1 Tariff determined under these Regulations shall be exclusive of taxes and duties as may be levied by the appropriate Government / Administration:Provided that the taxes and duties levied by the appropriate Government / Administration shall be allowed as pass through on actual incurred basis.Chapter-3 Technology Specific Parameters for Wind Energy
