Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(2) in Shipping Bill (Electronic Integrated Declaration and Paperless Processing) Regulations, 2019 (2)They shall apply to export of goods from all customs stations where the Indian Customs Electronic Data Interchange System is in operation.
