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[Cites 0, Cited by 0] [Section 183(1)] [Section 183] [Entire Act]

State of Maharashtra - Subsection

Section 183(1)(d) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(d)the arrangement to be made for the levelling, paving metalling, flagging, channelling, draining, lighting, or cleansing of the street;