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State of Haryana - Section

Section 9 in The Haryana Scheduled Castes (Prevention of Atrocities) Contingency Plan, 2006

9. Sanction/Payment of travelling allowance/transport/daily allowance/diet money.

- The travelling allowance/transport/daily allowance and diet money as shown in para Nos. 5, 6 and 7 will be sanctioned and disbursed by concerned District Welfare Officer from contingency funds immediately after the hearing/witness on the same day. For this purpose Rs. 50,000/- (Fifty Thousand only) will be kept at the disposal of every District Welfare Officer so that the amount can be spent according to the requirement. For immediate arrangement the permanent advance of Rs. 2000/- may be provided to the District Welfare Officer in addition to present provision.