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State of Bihar - Section

Section 57 in The Bihar Panchayat Election Rules, 2006

57. Information at the polling station.

- The following information shall be exhibited at the outside of each polling station-
(a)Name and number of polling station;
(b)Electoral roll pertaining to that polling station;
(c)Name of each candidate in devnagari script and the election symbol allotted to him/her which will remain in the same order as indicated in Rule 43.