Section 28(3) in The Fertilizer (Control) Order, 1985
(3)Where any fertilizer is seized by an Inspector under this clause he shall forth with report the fact of such seizure to the Collector whereupon the provisions of Sections 6 - A, 6 - B, 6 - C, 6 - D and 6 - E of the Act, shall apply to the custody, disposal and confiscation of such fertilizers.
