Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 425] [Entire Act] State of Jharkhand - Subsection Section 425(8) in Jharkhand Municipal Act, 2011 (8)"Plotted Development Scheme" means the type of development for low income housing shall be plotted development as row housing/flatted development as row housing or a group housing on cluster pattern.
