Allahabad High Court
Union Of India And Others vs Krishna Kumar And Anothers on 29 July, 2022
Bench: Pritinker Diwaker, Ashutosh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 29 Case :- WRIT - A No. - 42406 of 2008 Petitioner :- Union Of India And Others Respondent :- Krishna Kumar And Anothers Counsel for Petitioner :- Piyush Mishra,Arnab Banerji Counsel for Respondent :- Anand Kumar Hon'ble Pritinker Diwaker,J.
Hon'ble Ashutosh Srivastava,J.
None for the petitioner even when the case is called in the revised list.
The writ petition is dismissed for want of prosecution.
Order Date :- 29.7.2022 nethra (Ashutosh Srivastava, J.) (Pritinker Diwaker, J.)