Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Allahabad High Court

Union Of India And Others vs Krishna Kumar And Anothers on 29 July, 2022

Bench: Pritinker Diwaker, Ashutosh Srivastava





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 42406 of 2008
 

 
Petitioner :- Union Of India And Others
 
Respondent :- Krishna Kumar And Anothers
 
Counsel for Petitioner :- Piyush Mishra,Arnab Banerji
 
Counsel for Respondent :- Anand Kumar
 

 
Hon'ble Pritinker Diwaker,J.
 

Hon'ble Ashutosh Srivastava,J.

None for the petitioner even when the case is called in the revised list.

The writ petition is dismissed for want of prosecution.

Order Date :- 29.7.2022 nethra (Ashutosh Srivastava, J.) (Pritinker Diwaker, J.)