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[Cites 0, Cited by 0] [Section 21(6)] [Section 21] [Entire Act]

State of Punjab - Subsection

Section 21(6)(a) in Wild Life (Protection) Punjab Rules, 1975

(a)Any person who is entitled to hunt a dangerous animal under a special game hunting licence or a big hunting licence and who wounds such animal shall do his utmost to kill the same.