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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1)(a) in The Orissa State Commission for Women Act, 1993

(a)make indepth studies on -
(i)the economic, educational and health situation of the women of the State, with particular emphasis on the tribal districts and areas which are under-developed with respect to women's literacy, mortality and economic development.
(ii)condition in which women work in factories, establishments construction sites and other similar situations.