Delhi High Court - Orders
Abhijit Mishra vs Government Of Nct Of Delhi & Ors on 27 November, 2020
Author: Chief Justice
Bench: Chief Justice
$~SB-3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10183/2019
ABHIJIT MISHRA ..... Petitioner
Through: Ms. Payal Bahl & Mr. Prakhar
Gupta, Advs. along with petitioner in Person.
versus
GOVERNMENT OF NCT OF DELHI & ORS ..... Respondents
Through: Mr. Sanjoy Ghose, ASC with
Mr.Naman Jain, Advocate for GNCTD.
Mr. B. Pradhan, Adv. for R-3
Mr. V.K. Singh & Ms. Nisha Hans, Advocates
for R-4/ESIC.
ORDER
% 27.11.2020 The proceedings in the matter have been conducted through video conferencing.
CM APPL. 25021/2020 (exemption) & CM APPL.25022/2020 (Directions) The Hon'ble Division Bench (Coram: Hon'ble the Chief Justice and Hon'ble Mr. Justice C. Hari Shankar) could not assemble today.
List on 11th December, 2020.
By Order (COURT MASTER) NOVEMBER 27, 2020/ns Signature Not Verified Digitally Signed By:PANKAJ KUMAR Location: Signing Date:03.12.2020 17:50