Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in Compensatory Afforestation Fund Rules, 2018

(2)The Selection Committee to prepare the panel of eligible candidates for appointment of non-official members of the State Authority shall comprise of the following, namely:-
(i) Chief Secretary of the State - Chairman;
(ii) Additional Chief Secretary or PrincipalSecretary in-charge of the Forest Department in the State - Member;
(iii) One Additional Chief Secretary or PrincipalSecretary or Secretary in the State Government nominated by theState Government. - Member;
(iv) Principal Chief Conservator of Forests (Head ofForest Force) - Member;
(v) Chief Wildlife Warden of the State - Member;
(vi) Head of the concerned Regional Office of theMinistry of Environment, Forest and Climate Change - Member;
(vii) Chief Executive Officer of the State Authority - Member-Secretary.