Bombay High Court
The Cosmos Co-Op. Bank Ltd, Vile Parle ... vs Mr. Ashutosh Chandrakant Punekar And ... on 19 August, 2019
Author: R. I. Chagla
Bench: R. I. Chagla
4-54-EXA-GROUP.DOC
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO.1160 OF 2011
Kotak Mahindra Bank Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Ashwin Magalal Mehta ... Defendant
(Ori. Respondent)
EXECUTION APPLICATION NO.1161 OF 2011
Kotak Mahindra Bank Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Shri Kunal Dayashankar Singh ... Defendant
(Ori. Respondent)
EXECUTION APPLICATION NO.1162 OF 2011
Kotak Mahindra Bank Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Shri Usman Lal Mohmad Sheikh & Anr. ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1163 OF 2011
Kotak Mahindra Bank Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Manmeet Singh Narendra Sethi ... Defendant
(Ori. Respondent)
EXECUTION APPLICATION NO.1164 OF 2011
Kotak Mahindra Bank Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Narendra Natwarlal Gor ... Defendant
(Ori. Respondent)
EXECUTION APPLICATION NO.1171 OF 2011
Kotak Mahindra Bank Ltd. ... Decree Holder
(Ori. Claimant)
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V/s.
Umesh Chintamani Patil ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1172 OF 2011
Kotak Mahindra Bank Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Haroon Chaudhary ... Defendant
(Ori. Respondent)
EXECUTION APPLICATION NO.1174 OF 2011
Kotak Mahindra Bank Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Helan Ephania Aruldas ... Defendant
(Ori. Respondent)
EXECUTION APPLICATION NO. 1177 OF 2011
M/s. Bableshwar Films Indore ... Decree Holder
(Ori. Claimant)
V/s.
M/s. Monalisa Films Mumbai ... Defendant
(Ori. Respondent)
EXECUTION APPLICATION NO.1192 OF 2011
Kotak Mahindra Prime Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Sanjay Champalal Jain ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1193 OF 2011
Kotak Mahindra Prime Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Sahllo Rahul Barar ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1194 OF 2011
Kotak Mahindra Prime Ltd. ... Decree Holder
(Ori. Claimant)
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V/s.
Shriniwas R. Shetty ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1195 OF 2011
Kotak Mahindra Prime Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Kavita Sreedharan Nair & Anr. ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1196 OF 2011
Kotak Mahindra Prime Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Padma Hotchand Taurani ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1197 OF 2011
Kotak Mahindra Prime Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Taurani Ramchandra ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1198 OF 2011
Kotak Mahindra Prime Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Taurani Ramchandra ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1199 OF 2011
Kotak Mahindra Prime Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Ms. Meena Rajesh Katke ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1200 OF 2011
Kotak Mahindra Prime Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
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Zephyrinus John Crasto & Anr. ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1201 OF 2011
Kotak Mahindra Prime Ltd. ... Decree Holder
(Ori. Claimant)
V/s.
Ms. Meena Rajesh Katke ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1202 OF 2011
Kotak Mahindra Prime Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Mira Arun Dhir ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1204 OF 2011
Kotak Mahindra Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Irfan Sakhiani ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1205 OF 2011
Kotak Mahindra Bank ... Decree
Holders (Ori.
Claimant)
V/s.
Ketan Vishnu Tambe ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1206 OF 2011
Kotak Mahindra Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Jineshchandra Jethalal Shah ... Defendants
(Ori. Respondent)
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EXECUTION APPLICATION NO.1207 OF 2011
Kotak Mahindra Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Chetan Dwarkadeas Gandhi ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1208 OF 2011
Kotak Mahindra Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Pranay Aggarwal ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1209 OF 2011
Kotak Mahindra Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Chandan Ram Sumaya & 5 Ors. ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1212 OF 2011
The Cosmos Co-Op Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
M/s. Rang Creation (Prop. Mr. Ashwin Ramji ... Defendants
Gogri & Anr.) (Ori. Respondent)
EXECUTION APPLICATION NO.1213 OF 2011
The Cosmos Co-Op Bank Ltd. Vile Parle ... Decree
Branch Holders (Ori.
Claimant)
V/s.
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Mr. Ashutosh Chandrakant Punekar & Ors. ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1215 OF 2011
Kotak Mahindra Prime Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Nandkishore Shivaji Chavan ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1216 OF 2011
M/s. Kotak Mahindra Prime Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Sachin Nana Ovhal ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1217 OF 2011
Kotak Mahindra Prime Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Mr. Khurshid Ahmed Siddiqui ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1218 OF 2011
Kotak Mahindra Prime Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Mr. Cementwala Kaizar Abdul ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1219 OF 2011
Kotak Mahindra Bank ... Decree
Holders (Ori.
Claimant)
V/s.
Satyadeo Banwari Jha ... Defendants
(Ori. Respondent)
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EXECUTION APPLICATION NO.1220 OF 2011
Kotak Mahindra Bank ... Decree
Holders (Ori.
Claimant)
V/s.
Vimukt Singh Bisht ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1222 OF 2011
Kotak Mahindra Bank ... Decree
Holders (Ori.
Claimant)
V/s.
Latesh Lal Chetnanai ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1223 OF 2011
Kotak Mahindra Bank ... Decree
Holders (Ori.
Claimant)
V/s.
Paustine Marcel Pinto ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1227 OF 2011
The Cosmos Co-Op. Bank Ltd ... Decree
Holders (Ori.
Claimant)
V/s.
M/s. Parshwa Stationery Mart (Prop. Mr. ... Defendants
Nemchand K. Shah) & Ors. (Ori. Respondent)
EXECUTION APPLICATION NO.1228 OF 2011
The New India Co-Op Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
M/s. Vedansh Hospitality & Reports (P) Ltd. ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1235 OF 2011
HDFC Bank Ltd. ... Decree
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Holders (Ori.
Claimant)
V/s.
Rakash Badrinath Mishra ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1236 OF 2011
HDFC Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Shehnaz Sohel Khan ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1237 OF 2011
HDFC Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Khan Abdul Raheem ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1239 OF 2011
HDFC Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Nargis Abdulhafeez Khan ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1241 OF 2011
HDFC Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Pawan Arun Sinha ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1242 OF 2011
HDFC Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
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Krishna Mukund Thanvi ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1243 OF 2011
HDFC Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Babulal Nihalchand Jain ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1244 OF 2011
HDFC Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Sirajahmed Abdul Rashid Ansari ... Defendants
(Ori. Respondent)
EXECUTION APPLICATION NO.1246 OF 2011
HDFC Bank Ltd. ... Decree
Holders (Ori.
Claimant)
V/s.
Sandeep Singh Dalpatia ... Defendants
(Ori. Respondent)
None for the parties.
CORAM: R. I. CHAGLA, J.
DATE: 19TH AUGUST, 2019 PC:-
These Execution Applications have not been proceeded with for a period of over 12 months from the date of filing of these applications and have been placed by the Prothonotary and Senior Master under Rule 329 of the Bombay High Court Original 9/10 ::: Uploaded on - 20/08/2019 ::: Downloaded on - 20/08/2019 23:53:23 ::: 4-54-EXA-GROUP.DOC Side Rules before this Court for dismissal for want of prosecution.
As none appears for the Applicants, these Execution Applications are dismissed with no order as to costs.
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