Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] State of Tamilnadu - Subsection Section 14(n) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State (n)The terms on which the teachers are engaged including the execution of a written agreement between the management and each teacher as prescribed in Appendix 48.
