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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(6) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(6)Every member wishing to vote shall be supplied with a ballot paper containing the names of all candidates in Tamil and in English. Every ballot paper shall be signed on its back by the Presiding Officer before it is supplied to the member.