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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Goa - Subsection

Section 32(1) in The Goa, Daman and Diu Shops and Establishments Act, 1973

(1)The wages of an employee shall be paid to him without deductions of any kind except those authorised by or under this Act.Explanation. - Every payment made by an employee to the employer shall, for the purpose of this Act, be deemed to be a deduction from wages.