Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 3 vs D.E. Shaw India Advisory Services P. ... on 25 November, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.9 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.37550/2019
(Arising out of impugned final judgment and order dated 28-01-2019
in ITA No.74/2019 passed by the High Court Of Delhi At New Delhi)
THE PR. COMMISSIONER OF INCOME TAX 3 Petitioner(s)
VERSUS
D.E. SHAW INDIA ADVISORY SERVICES P. LTD. Respondent(s)
(FOR ADMISSION and I.R.; IA No.168908/2019 - FOR CONDONATION OF
DELAY IN FILING; and, IA No.168909/2019 - FOR EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT)
WITH
Diary No.37556/2019 (XIV)
(FOR ADMISSION and I.R.; IA No.170791/2019 - FOR CONDONATION OF
DELAY IN FILING; IA No.170795/2019 - FOR EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT)
Diary No.38765/2019 (XIV)
(FOR ADMISSION and I.R.; IA No.169968/2019 - FOR CONDONATION OF
DELAY IN FILING; and, IA No.169970/2019-EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT)
Date : 25-11-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Zoheb Hossain, Adv.
Mr. D.L. Chidananda, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List along with SLP (C) No.28652 of 2018 in the second week of January 2020.
Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.11.27 17:51:38 IST Reason:(MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER