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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of Haryana - Subsection

Section 100(2) in Haryana Panchayati Raj Finance, Budget, Accounts, Audit, Taxation and Works Rules, 1996

(2)The official(s) deputed by the auditor for the audit for accounts will be competent to physically verify, -
(a)investments; and
(b)store, stock and other property.