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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2)(a) in Rajasthan Drugs (Control) Ordinance, 1949

(a)the maintenance by dealers and producers generally, or by any dealer or producer in particular, of records of all sale and purchase transactions made by them.