Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 21 in Dock Workers (Safety, Health and Welfare) Scheme, 1961

21. Welfare Officers.

(1)In every dock, wherein five hundred or more dock workers are ordinarily employed there shall be employed such number of Welfare Officers as may prescribed by the Central Government.
(2)The Central Government may prescribe the duties, qualifications and conditions of service of officers employed under sub-paragraph (1).