Kerala High Court
Grace Valley Public School vs M/S. Educomp Solutions Ltd on 11 October, 2018
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE K.P.JYOTHINDRANATH
THURSDAY, THE 11TH DAY OF OCTOBER 2018/19TH ASWINA, 1940
OP(C).No.3664 of 2017
PETITIONER:
GRACE VALLEY PUBLIC SCHOOL,
WADIRRAHMA MARAVATTOM, MALAPPURAM,
CHEGOTTOOR, KERALA - 676 503,
REPRESENTED BY ITS MANAGER,
SRI. S.HAMEED, S/O.PEER MOHAMMED,
AGED 65, RESIDING AT NASEEB,
P.O.,THAZHA CHOVVA, KANNUR - 18.
BY ADV. SMT.K.NANDINI
RESPONDENT:
M/S. EDUCOMP SOLUTIONS LTD.,
HAVING ITS REGISTERED OFFICE AT 1211,
PADMA TOWER - I, 5, RAJENDRA PALACE,
NEW DELHI - 110 008,
REPRESENTED BY THE POWER OF ATTORNEY HOLDER,
MR.RAJ C.R., S/O.C.R.RAMACHANDRAN,
CHERUKANATHUNDIYIL HOUSE,
ARANGATH ROAD, ERNAKULAM, KOCHI - 682 018.
BY ADVS.
SRI.PRAMOJ ABRAHAM
SRI.SHIJU VARGHESE
THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
11.10.2018, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
OP(C).No.3664 of 2017
2
JUDGMENT
Dismissed as infructuous.
Sd/-
K.P.JYOTHINDRANATH
ss JUDGE
OP(C).No.3664 of 2017
3
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE AWARD OF THE SOLE ARBITRATOR DATED 22/12/2015 EXHIBIT P2 TRUE COPY OF THE E.P NO 170/17 FILED BY THE RESPONDENT IN ARBITRATION CASE RG/ARB.08/12/15/LOT-1/416 EXHIBIT P3 TRUE COPY OF THE COUNTER STATEMENT IN E.P 170/17 EXHIBIT P4 TRUE COPY OF THE NOTICE DATED 25/10/2017 UNDER ORDER XXI RULE 16 EXHIBIT P5 TRUE COPY OF THE O.P(ARBITRATION) ALONG WITH THE RELATED DOCUMENTS BEFORE THE DISTRICT COURT, MANJERI DATED 3/12/2017