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Kerala High Court

Grace Valley Public School vs M/S. Educomp Solutions Ltd on 11 October, 2018

         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

       THE HONOURABLE MR.JUSTICE K.P.JYOTHINDRANATH

 THURSDAY, THE 11TH DAY OF OCTOBER 2018/19TH ASWINA, 1940

                  OP(C).No.3664 of 2017



PETITIONER:


        GRACE VALLEY PUBLIC SCHOOL,
        WADIRRAHMA MARAVATTOM, MALAPPURAM,
        CHEGOTTOOR, KERALA - 676 503,
        REPRESENTED BY ITS MANAGER,
        SRI. S.HAMEED, S/O.PEER MOHAMMED,
        AGED 65, RESIDING AT NASEEB,
        P.O.,THAZHA CHOVVA, KANNUR - 18.

        BY ADV. SMT.K.NANDINI



RESPONDENT:

        M/S. EDUCOMP SOLUTIONS LTD.,
        HAVING ITS REGISTERED OFFICE AT 1211,
        PADMA TOWER - I, 5, RAJENDRA PALACE,
        NEW DELHI - 110 008,
        REPRESENTED BY THE POWER OF ATTORNEY HOLDER,
        MR.RAJ C.R., S/O.C.R.RAMACHANDRAN,
        CHERUKANATHUNDIYIL HOUSE,
        ARANGATH ROAD, ERNAKULAM, KOCHI - 682 018.

        BY ADVS.
        SRI.PRAMOJ ABRAHAM
        SRI.SHIJU VARGHESE


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
11.10.2018, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
 OP(C).No.3664 of 2017


                                 2




                           JUDGMENT

Dismissed as infructuous.

Sd/-


                                      K.P.JYOTHINDRANATH

ss                                          JUDGE
 OP(C).No.3664 of 2017


                                  3




                              APPENDIX

PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE AWARD OF THE SOLE ARBITRATOR DATED 22/12/2015 EXHIBIT P2 TRUE COPY OF THE E.P NO 170/17 FILED BY THE RESPONDENT IN ARBITRATION CASE RG/ARB.08/12/15/LOT-1/416 EXHIBIT P3 TRUE COPY OF THE COUNTER STATEMENT IN E.P 170/17 EXHIBIT P4 TRUE COPY OF THE NOTICE DATED 25/10/2017 UNDER ORDER XXI RULE 16 EXHIBIT P5 TRUE COPY OF THE O.P(ARBITRATION) ALONG WITH THE RELATED DOCUMENTS BEFORE THE DISTRICT COURT, MANJERI DATED 3/12/2017