Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 6 in Gujarat Green Cess Rules, 2011 6. Exemption From Registration. - The Collector may grant exemption from obtaining registration to a generating company whose aggregate installed capacity of generation of electrical energy at the same premises does not exceed 1000 Kilowatts,
