Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Tamilnadu - Subsection Section 8(c) in The Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978 (c)any damage sustained by him which, if caused by a private person, would not render such person liable to a suit;
