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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(c) in The M.P. Panchayat Adhyapak Samvarg (Employment and Conditions of Services) Rules, 2008

(c)A person employed under these rules shall be governed by the Madhya Pradesh Panchayat Seva (Conduct) Rules, 1998.