(2)The Administrator may, so far as it appears to him to be necessary or expedient for carrying out the provisions of this Act, by order-(a)regulate, after consultation with the Reserve Bank of India, the price at which any gold may be bought or sold, [* * *] [Omitted 'and' by Act 26 of 1969, (w.e.f. 3-7-1969).][* * *] [Omitted '(b)' by Act 26 of 1969, (w.e.f. 3-7-1969).]
