Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Madhya Pradesh - Section Section 28 in The Bhopal Debt Redemption Act, 1955 28. Trees protected for sale. - No decree to which this Act applies shall be executed by the transfer of trees belonging to an agriculturist unless the land on which tree stand is also transferred.
