Section 12(2)(g) in The Motor Vehicles Act, 1988

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Union of India - Subsection

Section 12(2)(g) in The Motor Vehicles Act, 1988

(g)conditions subject to which a person may establish and maintain any such school or establishment for imparting instruction in driving of motor vehicles;

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Union of India - Subsection

Section 12(2)(g) in The Motor Vehicles Act, 1988