Section 10(8) in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999
(8)If he is an employee of the Central Government or the Stale Government or any local authority or Central Government or Slate Government Undertaking or any Government aided body, unless he obtains no objection certificate of his employers and submits it alongwith his application.
