Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(8)] [Section 15] [Entire Act]

State of Punjab - Subsection

Section 15(8)(b) in The Punjab Municipal Act, 1999

(b)the Municipal Fund and all the other property vested in the Nagar Panchayat shall vest in the Government and the liabilities of the Nagar Panchayat, shall stand transferred to the Government;