Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Tripura - Subsection Section 9(3) in Tripura Buildings (Lease and Rent Control) Act, 1975 (3)any stipulation in contravention of sub-section (1) or sub-section (2) shall be null and void.
