Rajasthan High Court - Jodhpur
Vijay Raj @ Bhapa Ram vs The Union Of India And Ors on 7 September, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 1683/2018
Vijay Raj @ Bhapa Ram
----Petitioner
Versus
The Union Of India And Ors.
----Respondent
For Petitioner(s) : Mr. KR Choudhary
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH
Order 07/09/2021 Heard on application for early listing the matter filed by the petitioner.
For the reasons mentioned in the application, the same is allowed.
List this matter again on 25.10.2021. Issue fresh notice to the respondents.
(INDERJEET SINGH),J 23-Hanuman/-
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