Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Vijay Raj @ Bhapa Ram vs The Union Of India And Ors on 7 September, 2021

Author: Inderjeet Singh

Bench: Inderjeet Singh

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                    S.B. Civil Writ Petition No. 1683/2018

                                   Vijay Raj @ Bhapa Ram
                                                                                                      ----Petitioner
                                                                       Versus
                                   The Union Of India And Ors.
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. KR Choudhary
                                   For Respondent(s)         :



                                                 HON'BLE MR. JUSTICE INDERJEET SINGH

Order 07/09/2021 Heard on application for early listing the matter filed by the petitioner.

For the reasons mentioned in the application, the same is allowed.

List this matter again on 25.10.2021. Issue fresh notice to the respondents.

(INDERJEET SINGH),J 23-Hanuman/-

(Downloaded on 09/09/2021 at 08:59:07 PM) Powered by TCPDF (www.tcpdf.org)