Rajasthan High Court - Jaipur
Shrawan Lal Son Of Shri Jagdish Narayan ... vs Jagdish Prasad Atal Son Of Late Sh. ... on 2 August, 2021
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Contempt Petition No. 253/2021
Shrawan Lal Son Of Shri Jagdish Narayan Raigar,
----Petitioner
Versus
Jagdish Prasad Atal Son Of Late Sh. Prabhati Lal,
----Respondent
For Petitioner(s) : Mr.Manu Bhargava, Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 02/08/2021 Issue notice to the respondents, returnable within two weeks.
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