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Rajasthan High Court - Jaipur

Shrawan Lal Son Of Shri Jagdish Narayan ... vs Jagdish Prasad Atal Son Of Late Sh. ... on 2 August, 2021

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                 S.B. Civil Contempt Petition No. 253/2021

                                   Shrawan Lal Son Of Shri Jagdish Narayan Raigar,
                                                                                                          ----Petitioner
                                                                           Versus
                                   Jagdish Prasad Atal Son Of Late Sh. Prabhati Lal,
                                                                                                        ----Respondent

For Petitioner(s) : Mr.Manu Bhargava, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 02/08/2021 Issue notice to the respondents, returnable within two weeks.

(ASHOK KUMAR GAUR), J Himanshu Soni/Parul/16 (Downloaded on 03/08/2021 at 10:24:21 PM) Powered by TCPDF (www.tcpdf.org)