Allahabad High Court
Gyandas And 2 Others vs State Of U.P. And Another on 23 January, 2020
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 78 Case :- APPLICATION U/S 482 No. - 39559 of 2017 Applicant :- Gyandas And 2 Others Opposite Party :- State of U.P. and Another Counsel for Applicant :- Hari Om Gupta Counsel for Opposite Party :- G.A.,Hasan Abbas Hon'ble Om Prakash-VII,J.
List has been revised. None appears on behalf of the applicants in spite of repeated calls. There is no request for adjournment on behalf of the applicants. Shri Hasan Abbas, learned counsel for the opposite party no.2 as well as the learned AGA are present. The application is, therefore, dismissed for want of prosecution.
Interim order, if any, is vacated.
Office to communicate this order to the Court below within a week.
Order Date :- 23.1.2020 safi