Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

State of Punjab - Subsection

Section 101(2)(c) in Punjab Gram Panchayat Act, 1952

(c)regulating the proceeding of election, suspension or removal of the office-holders of the Gram Pachayat, the 1[*] 2[* *] and Adalti Panchayat 3[* *];