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[Cites 0, Cited by 0] [Section 36(9)] [Section 36] [Entire Act]

State of West Bengal - Subsection

Section 36(9)(c) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(c)require the owner or any member of staff of the clinical establishment to answer a question to the best of that person's knowledge, information and belief