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Expanded Polymer Systems Pvt.Ltd. And ... vs Designated Authority And 3 Ors on 8 October, 2020

Author: Abhay Ahuja

Bench: Ujjal Bhuyan, Abhay Ahuja

Minal   Digitally signed
        by Minal V.
        Parab
V.      Date:
        2020.10.09
Parab   13:13:20 +0530




                                                                         16&22_WPL4058&4079_20.doc

                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                        ORDINARY ORIGINAL CIVIL JURISDICTION
                                             WRIT PETITION (L) NO.4058 OF 2020
                           Expanded Polymer Systems Private Limited
                           and another                                     ... Petitioners
                           Vs.
                           Designated Authority, Director General of Trade
                           Remedies and others                             ... Respondents
                                                           WITH
                                         WRIT PETITION (L) NO.4079 OF 2020

                           Dow Chemical International Pvt. Ltd.                  ...      Petitioner
                           Vs.
                           Designated Authority, Director General of Trade
                           Remedies and others                                    ...     Respondents

                           Mr. Rohan Shah, Mr. Srisabari Rajan, Mr. Arihant Tater a/w. Ms.
                           Aishwarya Singh i/b. Vashi and Vashi for Petitioner in Writ Petition (L)
                           No.4058 of 2020.
                           Mr. Darius Shroff, Senior Advocate with Mrs. Shiraz Contractor Patodia,
                           Mr. Ashish Singh, Ms. Juhi Chawla and Mr. Mayank Singhal for Petitioner
                           in Writ Petition (L) No.4079 of 2020.
                           Mr. Pradeep S. Jetly, Senior Advocate a/w. Mr. Jitendra B. Mishra for
                           Respondent Nos.1 to 3 in Writ Petition (L) No.4058 of 2020 and for
                           Respondent Nos.1 and 2 in Writ Petition (L) No.4079 of 2020.
                           Ms. Meenakshi Arora, Senior Advocate for Respondent No.4 in Writ
                           Petition (L) No.4058 of 2020 and for Respondent No.3 in Writ Petition (L)
                           No.4079 of 2020.
                                                              CORAM : UJJAL BHUYAN &
                                                                      ABHAY AHUJA, JJ.

                                                              DATE     : OCTOBER 08, 2020
                           P.C. :

We have heard Mr. Shah, learned counsel for the petitioner in Writ Petition (L) No.4058 of 2020 at length.

2. Mr. Shroff, learned senior counsel to argue for the petitioner in Writ Petition (L) No.4079 of 2020 whereafter we will hear Ms. Meenakshi Arora, learned senior counsel for respondent No.4.

3. Mr. Jetly, learned senior counsel appears for the other respondents.

16&22_WPL4058&4079_20.doc

4. High on Board on 13.10.2020.

5. This order will be digitally signed by the Private Secretary of this Court. All concerned will act on production by fax or email of a digitally signed copy of this order.

(ABHAY AHUJA, J.) (UJJAL BHUYAN, J.) Minal Parab 2/2