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State of Rajasthan - Section

Section 25 in The Rajasthan Trade Articles (Licensing and Control) Order, 1980

25. [ Power to issue directions to dealers and producer] [Substituted by Notification No. S.O. 65, dated 30.9.2015 (w.e.f. 27.8.80).].

- The State Government or the Collector or the Licensing Authority may issue directions to any dealer [and producer] [Inserted by Notification No. S.O. 65, dated 30.9.2015 (w.e.f. 27.8.80).] with regard to purchase, sale, disposal, storage or exhibition of the price and stock list of all or any of the trade articles.