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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Odisha - Subsection

Section 107(1) in The Orissa Registration Rules, 1988

(1)The name of the depositor of a sealed cover shall be entered in Index HI in black ink.An alphabetical index to the names of persons purporting to be executants of documents entered in Book 5 shall be affixed to that Register-Book also.